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  • Indian Companies Act
  • Application of fines Section-446

Code of Criminal Procedure Act, 1973

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Chapter XXVIII Special Courts
446 Application of fines
Description The court imposing any fine under this Act may direct that the whole or any part thereof shall be applied in or towards payment of the costs of the proceedings, or in or towards the payment of a reward to the person on whose information the proceedings were instituted.

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